Hari Singh vs State Of Haryana
2023 Latest Caselaw 3719 P&H

                                                                              2023:PHHC:049347

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        220
                                                                CRM-M-58029-2022

                                                                Date of Decision: 11.04.2023

                        Hari Singh
                                                                                  .... Petitioner


                                                  Versus
                        State of Haryana
                                                                                  .... Respondent

                        CORAM: HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

                        Present: -    Mr. Sagar Sharma, Advocate for the petitioner.

                                      Mr. Gaurav Bansal, AAG, Haryana.

                        ASHOK KUMAR VERMA, J. (ORAL)

At the outset, learned counsel for the petitioner prays for

withdrawal of present petition.

Dismissed as withdrawn.

                        11.04.2023                                  (ASHOK KUMAR VERMA)
                        rishu                                              JUDGE


                                      Whether speaking/reasoned             Yes/No

                                      Whether Reportable                    Yes/No




RISHU KATARIA
2023.04.12 10:16

I attest to the accuracy and authenticity of this order/judgment