Ambedkar Sudhar Sabha And Anr vs Kaka Singh And Orss
2023 Latest Caselaw 3713 P&H

                                                                                                    2023:PHHC:047800

                                   COCP-625-2018 (O&M)                                                              1

                                   213-2
                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                       COCP-625-2018 (O&M)
                                                                                       Reserved on : 14.03.2023
                                                                                       Date of decision : 11.04.2023



                                   Ambedkar Sudhar Sabha & Anr.                                             ....Petitioners

                                                                         Versus

                                   Kaka Singh and Ors.                                                     ....Respondents



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present:          Mr. Vinay Kumar Mahajan, Advocate for the petitioners.

                                                     None for respondent Nos.1 and 2.

                                                     Mr. Ashok Giri, Advocate for respondent No.3.



                                   ALKA SARIN, J.

In view of the order passed today in RSA-692-1995, no order

needs to be passed in the present contempt petition and accordingly the same

is dismissed as having been rendered infructuous. Pending applications, if

any, also stand disposed off.

                                                                                                  ( ALKA SARIN )
                                   11.04.2023                                                         JUDGE
                                   Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.11 12:01 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh