Balbir Singh Saini vs M/S Dvm Reators Private Ltd And ...
2022 Latest Caselaw 12036 P&H

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        255                                         CR No.7510 of 2017
                                                                    Date of Decision: 22.09.2022

                        Balbir Singh Saini                                              ...Petitioner

                                                           VERSUS

                        M/s DVM Realors Private Ltd & Ors.                            ...Respondents

                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    Mr. Chirag Kundu, Advocate for the petitioner.

                        ALKA SARIN, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

JITENDER KUMAR 2022.09.26 09:18 I attest to the accuracy and integrity of this order/judgment Chandigarh