Pritam Lal Bali Alias Pitamber Lal ... vs Rewa Pati And Others
2022 Latest Caselaw 12035 P&H

                                   125

                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                            CR-4075-2022 (O&M)
                                                                                      Date of decision : 22.09.2022


                                   Pritam Lal Bali Alias Pitamber Lal Bali & Ors.                    ... Petitioner(s)

                                                                           Versus

                                   Reva Pati & Ors.                                                ... Respondent(s)



                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                   Present :         Mr. Karan Vir Nanda, Advocate for the petitioners.



                                   ALKA SARIN, J. (ORAL)

Learned counsel for the petitioners seeks permission to

withdraw the present revision petition at this stage.

Permitted to do so.

Dismissed as withdrawn at this stage. Pending applications, if

any, also stand disposed off.

                                                                                    ( ALKA SARIN )
                                   22.09.2022                                            JUDGE
                                   Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.09.26 10:19 I attest to the accuracy and integrity of this order/judgment Punjab and Haryana High Court, Chandigarh