Citation : 2022 Latest Caselaw 11919 P&H
Judgement Date : 21 September, 2022
MANPREET SINGH 2022.09.21 17:46 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH (289) CR-1075-2019 (O&M) Date of Decision: 21.09.2022 Shilpa and another ...Petitioners Versus Parteek Bansal ... Respondent
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA
Present: Mr. Abhimanyu Kalsy, Advocate for the petitioners.
3 246 of 3 HARKESH MANUJA, J.(ORAL) Learned counsel for the petitioners submits that the present revision petition has become infructuous.
Dismissed as having been rendered infructuous.
(HARKESH MANUJA) JUDGE September 21, 2022 Manpreet Whether speaking/reasoned __: Yes/No
Whether reportable : Yes/No
| attest to the accuracy and authenticity of this order/judgment
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