Chaanpa Rana vs State Of Punjab And Others
2022 Latest Caselaw 10924 P&H

        THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                             CRM-M-16355-2022
                                             Date of decision: 09.09.2022

Chaanpa Rana
                                                                    ...Petitioner
                                      Versus



State of Punjab and others

                                                                 .....Respondents

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL


Present:-   None for the petitioner.

HARNARESH SINGH GILL, J. (ORAL)

By way of present petition, the petitioner seeks directions to

respondents No.2 and 3 to register an FIR by acting on the complaints

bearing No.1431/PO dated 25.05.2020 and No.2817-PD dated 13.07.2020

given by the petitioner, against private respondents No.5 and 6.

It is the case of the petitioner that though the aforesaid

applications/representations have already been submitted by the petitioner

to respondent No.3-Senior Superintendent of Police, Hoshiarpur, yet the

same have yielded no result. It is further submitted that the conduct of the

proceedings at the end of the police authorities clearly shows them being

hand in gloves with the culprits.

The petitioner is aggrieved against the inaction on the part of

the police authorities. In view of the judgment of the Hon'ble Supreme

Court in M. Subramaniam and another Vs. S. Janaki and another, 2020(2)

RCR (Criminal) 788, in case of non registration of an FIR, the remedy of

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CRM-M-16355-2022 /2/

the aggrieved person is not to approach this Court, but s/he is at liberty to

approach the Magistrate concerned under Section 156(3) Cr.P.C.

Disposed of in the aforementioned terms.

09.09.2022                                     (HARNARESH SINGH GILL)
parveen kumar                                          JUDGE

                Whether reasoned/speaking?       Yes/No
                Whether reportable?              Yes/No




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