Hikam Singh vs Kanshi Ram
2022 Latest Caselaw 15141 P&H

                           203

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                                         CR-2849-1991 (O&M)
                                                                         Date of Decision : 24.11.2022


                           Hikam Singh                                                        ....Petitioner

                                                             VERSUS

                           Kanshi Ram                                                      ....Respondent


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :      None.
                                                                 -.-

                           ALKA SARIN, J. (Oral)

Despite the last order, neither anybody has appeared on behalf

of the petitioner nor has the file been reconstructed. In view thereof this

Court is left with no other option but to dismiss the present petition for non-

prosecution with liberty to revive the same in case anything survives.

Pending applications if any, also stands disposed of.

                           November 24, 2022                            (ALKA SARIN)
                           tripti                                           JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

TRIPTI SAINI 2022.11.25 09:34 I attest to the accuracy and authenticity of this order/judgment