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Jagtar Singh vs Samund Singh
2022 Latest Caselaw 15066 P&H

Citation : 2022 Latest Caselaw 15066 P&H
Judgement Date : 23 November, 2022

Punjab-Haryana High Court
Jagtar Singh vs Samund Singh on 23 November, 2022
                            202-2

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                  RSA-759-1992 (O&M)
                                                                             Date of decision : 23.11.2022


                            Jagtar Singh                                                     ... Appellant(s)
                                                                 Versus
                            Samund Singh                                                    ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       Mr. Saurabh Jain, Advocate for the appellant.

                                            Mr. Gurmeet Singh Saini, Advocate for the respondent.

                            ALKA SARIN, J. (ORAL)

On 28.09.2022 the appearance of the counsel for the respondent

was wrongly marked as for the appellant. However, notice was issued to the

appellant for today. As per the office report, notice issued to the appellant

has been received back with the report that village belongs to Moga District.

Mr. Saurabh Jain, Advocate appearing for the appellant states

that he has no instructions in the matter as the present appeal was filed by

Mr. Ravinder Chopra, Mr. Arun Chandra and Mr. K.K. Thakur, Advocates.

Mr. Ravinder Chopra, Advocate is no more and Mr. Arun Chandra,

Advocate has since left the office. In view thereof, this Court is left with no

other option but to dismiss the present appeal for non-prosecution.

Dismissed for non-prosecution with liberty to revive in case

anything survives.



                                                                            ( ALKA SARIN )
                            23.11.2022                                           JUDGE
                            Yogesh Sharma

YOGESH SHARMA                               NOTE: Whether speaking/non-speaking: Speaking
2022.11.24 10:18
I attest to the accuracy and
integrity of this order/judgment.
                                                  Whether reportable: YES/NO
Chandigarh
 

 
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