Citation : 2022 Latest Caselaw 14950 P&H
Judgement Date : 22 November, 2022
210 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CRM-M No.35557 of 2022 (O&M) Date of decision : 22.11.2022 Mahinder Singh eee Petitioner versus StateofPunjab&anr, 2 ee Respondents
CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN
Keke
Present :- Mr. Lupil Gupta, Advocate for the petitioner.
Mr. Sarabjit Singh Cheema, DAG, Punjab.
RK
PANKAJ JAIN, J. (QRAL)
Learned counsel for the petitioner prays for permission to withdraw the present petition. Allowed as prayed for.
Dismissed as withdrawn.
(PANKAJ JAIN ) JUDGE 22.11.2022 Pooja sharma-I Whether speaking/reasoned Yes
Whether Reportable : No
POOJA SHARMA
2022.11.22 18:03
| attest to the accuracy and authenticity of this order/judgment.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!