Davinder Kumar Alias Pali vs Joginder Pal And Ors
2022 Latest Caselaw 14835 P&H

                            128

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                   CR-3644-2022 (O&M)
                                                                             Date of decision : 21.11.2022


                            Davinder Kumar @ Pali                                             ... Petitioner(s)

                                                                  Versus

                            Joginder Pal & Ors.                                             ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Mohit Jaggi, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present revision petition. Permitted to do

so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            21.11.2022                                           JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.11.22 10:02 I attest to the accuracy and integrity of this order/judgment. Chandigarh