Municipal Council Bhawanigarh vs Gurmel Singh
2022 Latest Caselaw 14529 P&H

Citation : 2022 Latest Caselaw 14529 P&H
Judgement Date : 16 November, 2022

Punjab-Haryana High Court

Municipal Council Bhawanigarh vs Gurmel Singh on 16 November, 2022

337

                             IOIN-CR-559-2021
                                   IN
                               CR-559-2021

            Municipal Council, Bhawanigarh vs. Gurmel Singh


Present:-     None

                                          ***

The office note dated 14.11.2022 reads as under:-

"It is submitted that the dated mentioned as 29.11.2011 instead of 29.11.2022 in the fourth para of judgement dated 31.10.2022. Necessary correction is required as 29.11.2022."

It is directed that in the final order dated 31.10.2022, in the

fourth para of the judgment, 29.11.2011 be read as 29.11.2022.

IOIN stands disposed of.

16.11.2022                                      (ANIL KSHETARPAL)
rekha                                                JUDGE




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