Neelu Singh & Ors vs Raman Batra & Ors
2022 Latest Caselaw 14517 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
283-2
                                               FAO-6381-2017 (O&M)
                                            Date of decision: 16.11.2022

Neelu Singh and others                                        .....Appellant

                                  Versus

Raman Batra and others                                      .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Ashwani Arora, Advocate for the appellants.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

Notice of motion only to respondent No.3-insurance

company.

Mr. Neeraj Khanna, Advocate, who is present in Court in

connected matter, accepts notice on behalf of respondent No.3-

insurance company.

For detailed order, see judgment of even dated passed in

FAO-3191-2017 titled as 'The New India Assurance Company Ltd.

Vs. Neelu Singh and others'.

16.11.2022                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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