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Gurpreet Singh @ Gpoi And Anr vs State Of Punjab And Others
2022 Latest Caselaw 14429 P&H

Citation : 2022 Latest Caselaw 14429 P&H
Judgement Date : 15 November, 2022

Punjab-Haryana High Court
Gurpreet Singh @ Gpoi And Anr vs State Of Punjab And Others on 15 November, 2022
111 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.11248 of 2022 (O&M)
Date of decision : 15.11.2022

Gurpreet Singh @ Gopi&anmr, aan Petitioners
versus
StateofPunjab&ors, ee Respondents

CORAM : HON'BLE MR.JUSTICE PANKAJ JAIN

Keke

Present :- Mr. Amandeep Singh Manaise, Advocate

for the petitioners.
Keke

PANKAJ JAIN, J. (ORAL)

Learned counsel for the petitioners prays for permission to withdraw the present petition with liberty to raise all the pleas before the trial Court at an appropriate stage.

Allowed as prayed for.

Dismissed as withdrawn with the aforesaid liberty.

(PANKAJ JAIN ) JUDGE 15.11.2022 Pooja sharma-I Whether speaking/reasoned Yes

Whether Reportable : No

POOJA SHARMA

2022.11.15 15:08

| attest to the accuracy and authenticity of this order/judgment.

 
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