S.S Sangwan vs Trilok Chand
2022 Latest Caselaw 14404 P&H

                IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH


                                                      CRM-M-8132-2021 (O&M)
                                                      Date of decision: 15.11.2022


S.S. SANGWAN
                                                                      ....Petitioner
                                    Versus

TRILOK CHAND
                                                                     ...Respondent


CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                         *****

Present : Mr. Keshav Pratap Singh, Advocate for the petitioner

*****

AMAN CHAUDHARY. J.

For the reasons stated in the judgment of even date passed in

CRM-M-10938-2020, titled as "Sudhir Katyal and others vs. Trilok

Chand", which shall form part of this order, this petition is allowed

accordingly.

(AMAN CHAUDHARY) JUDGE November 15, 2022 S.Sharma(syr) Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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