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Ajay Jain vs Assistant Director Directorate ...
2022 Latest Caselaw 14024 P&H

Citation : 2022 Latest Caselaw 14024 P&H
Judgement Date : 9 November, 2022

Punjab-Haryana High Court
Ajay Jain vs Assistant Director Directorate ... on 9 November, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

(102) CRR-15-2021
Date of Decision : 09.11.2022
AJAY JAIN ... Petitioner
Versus
ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
...Respondent

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present: Mr. Dharmender Bhan, Advocate for the petitioner.

Mr. Shobit Phutela, Advocate for the respondent-Enforcement Directorate.

3K 2 2 3

AUGUSTINE GEORGE MASIH, J (ORAL)

Learned counsel for the petitioner prays for withdrawal of the present

petition.

Dismissed as withdrawn as prayed for. (AUGUSTINE GEORGE MASIH) JUDGE ( VIKRAM AGGARWAL) JUDGE 09.11.2022 Hemant Whether speaking/reasoned_ : Yes/No

Whether reportable : Yes/No

HAMANT

2022.11.09 19:11

| attest to the accuracy and authenticity of this order/judgment

 
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