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Dharam Singh vs Satbir Singh Yadav And Another
2022 Latest Caselaw 14019 P&H

Citation : 2022 Latest Caselaw 14019 P&H
Judgement Date : 9 November, 2022

Punjab-Haryana High Court
Dharam Singh vs Satbir Singh Yadav And Another on 9 November, 2022
                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            104                                          CR No.3949 of 2019
                                                                         Date of Decision : 09.11.2022


                            Dharam Singh                                                      ....Petitioner

                                                              VERSUS

                            Satbir Singh Yadav and Another                                ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.

                            ALKA SARIN, J. (Oral)

On 24.08.2022 none had put in appearance on behalf of the

petitioner despite the case being called twice. Today also none has put in

appearance on behalf of the petitioner despite the case being called twice.

In view of the above, this Court is left with no other option but

to dismiss the present revision petition for non-prosecution. Dismissed for

non-prosecution. Pending applications, if any, also stand disposed off.




                                                                                       ( ALKA SARIN )
                            09.11.2022                                                     JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.11.10 10:35 I attest to the accuracy and integrity of this order/judgment. Chandigarh

 
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