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Sukhjeet Kaur vs State Of Haryana & Anr
2022 Latest Caselaw 13890 P&H

Citation : 2022 Latest Caselaw 13890 P&H
Judgement Date : 3 November, 2022

Punjab-Haryana High Court

Sukhjeet Kaur vs State Of Haryana & Anr on 3 November, 2022

240           CRM-A-778-MA-2016

              SUKHJEET KAUR VS STATE OF HARYANA & ANR


Present:      None.

                        ****

Bar is abstaining from work.

CRM-A-778-MA-2016

Leave to appeal granted.

Main appeal

Admit.

List on its own turn as per its own queue.

There is no need to furnish personal bonds to respondent No. 2 in the event

of reversal of the judgment; he is directed to comply with the orders of this Court.

(ANOOP CHITKARA) JUDGE 03.11.2022 jyoti-II

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