Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Sarwan Ram vs State Of Punjab & Ors
2022 Latest Caselaw 13889 P&H

Citation : 2022 Latest Caselaw 13889 P&H
Judgement Date : 3 November, 2022

Punjab-Haryana High Court

Sarwan Ram vs State Of Punjab & Ors on 3 November, 2022

IOIN-CRR-3165-2017 SARWAN RAM VS STATE OF PUNJAB & ORS

PRESENT None

IOIN-CRR-3165-2017 has been put by the office as per which

the order date on the first page of the judgment is August 04, 2022 whereas

the order date on the last page of the order is August 06, 2022.

It has been verified from the record that the order in question

was passed on August 04, 2022. However, the date on the last page No.13

of the judgment has been inadvertently mentioned as August 06, 2022.

Accordingly, the date of order mentioned as August 06, 2022

on page No.13 i.e. the last page of the judgment be read as August 04, 2022

as reflected on the first page of the said judgment.

IOIN is accordingly disposed of.

November 03, 2022. (VINOD S. BHARDWAJ) raj arora JUDGE

1 of 1

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs