Punjab State Warehousing Corpn vs Ashok Kumar & Ors
2022 Latest Caselaw 1783 P&H

            IN THE HIGH COURT OF PUNJAB & HARYANA AT
                           CHANDIGARH


                                                    LPA No. 66 of 2014 (O & M)
                                                    Date of Decision: 17.03.2022

Haryana State Warehousing Corporation                       ...........Appellant(s)


                                                             vs.

Ashok Kumar and others                                     ..........Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MR. JUSTICE VIKAS SURI

Present:-    Mr. K.B. Raheja, Advocate,
             for the appellant.

             Ms. Jagdeep Bains, Advocate,
             for respondent Nos.3, 4, 7, 8, 12, 16, 30, 34, 35 and 44.

             (Proceedings are being conducted through video conferencing,
             as per instructions).

G.S. SANDHAWALIA, J. (Oral)

For order, see judgment of even date passed in LPA No. 65 of

2014, Punjab State Warehousing Corporation vs. Baldev Singh and others.

                                                          (G.S. SANDHAWALIA)
                                                                  JUDGE



17.03.2022                                                    (VIKAS SURI)
shivani                                                           JUDGE



Whether reasoned/speaking                       Yes/No
Whether reportable                              Yes/No




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