Ashok Kumar vs State Of Haryana And Others
2022 Latest Caselaw 5969 P&H

Citation : 2022 Latest Caselaw 5969 P&H
Judgement Date : 13 June, 2022

Punjab-Haryana High Court

Ashok Kumar vs State Of Haryana And Others on 13 June, 2022

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

108                                        CWP-13427-2022
                                           Decided on : 13.06.2022

Ashok Kumar                                                      ... Petitioner
                                        Versus
State of Haryana & others                                        ... Respondents

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE JASJIT SINGH BEDI

Present:      Mr. B.S.Dhull, Advocate, for the petitioner.

              Ms.Rajni Gupta, Addl.A.G., Haryana.

G.S. Sandhawalia, J. (Oral)

The present writ petition is disposed of, in view of the detailed judgment of even date passed in CWP-13425-2022 titled Shish Pal Vs State of Haryana & others.


                                                     (G.S. SANDHAWALIA)
                                                            JUDGE



                                                      (JASJIT SINGH BEDI)
June 13, 2022                                               JUDGE
sailesh

              Whether speaking/reasoned:         Yes/No
              Whether Reportable:                Yes/No




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