Darshana Rani vs Salony Mukhija And Anr
2022 Latest Caselaw 8122 P&H

                            117

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                                   CR-1503-2022 (O&M)
                                                                             Date of decision : 29.07.2022



                            Darshana Rani                                                      ... Petitioner(s)

                                                                  Versus

                            Salony Makhija and Anr.                                       ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Sushant Kareer, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

After arguing for some time, learned counsel for the petitioner

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            29.07.2022                                           JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.08.01 11:50 I attest to the accuracy and authenticity of this order/judgment. Chandigarh