Sanjay @ Sanjay Aggarwal vs Narender Chaudhary
2022 Latest Caselaw 8121 P&H

                            119

                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                      CHANDIGARH

                                                                                    CR-2761-2022 (O&M)
                                                                              Date of decision : 29.07.2022


                            Sanjay @ Sanjay Agarwal                                           ... Petitioner(s)

                                                                  Versus

                            Narinder Chaudhary                                              ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Aditya Jain, Advocate for the petitioner.

                                            Mr. Ajit Singh Lamba, Advocate for the caveator-respondent.



                            ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner states that he has instructions

to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                             ( ALKA SARIN )
                            29.07.2022                                            JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.08.01 11:50 I attest to the accuracy and authenticity of this order/judgment. Chandigarh