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Paramjit Kaur vs State Of Punjab
2022 Latest Caselaw 8031 P&H

Citation : 2022 Latest Caselaw 8031 P&H
Judgement Date : 28 July, 2022

Punjab-Haryana High Court
Paramjit Kaur vs State Of Punjab on 28 July, 2022
                IN THE HIGH COURT OF PUNJAB & HARYANA
                         AT CHANDIGARH.
142

                                             CRM-M-4199-2022
                                             Date of decision: 28.07.2022


PARAMJIT KAUR                                                    .....Petitioner

                                      Versus

STATE OF PUNJAB                                                .....Respondent

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR

Present :       Mr. H.S.Randhawa, Advocate
                for the petitioner.

                Mr. M.S.Nagra, AAG, Punjab.


                             ****

SURESHWAR THAKUR, J. (ORAL)

For orders, see judgment of even date passed in Criminal

Miscellaneous No.-M-3252-2022 titled as HARVINDER SINGH

Versus STATE OF PUNJAB.




                                                (SURESHWAR THAKUR)
28.07.2022                                             JUDGE
kavneet singh


                Whether speaking/reasoned        :      Yes/No
                Whether reportable               :      Yes/No




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