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Haryana Detergent Ltd vs Mohan Joshi
2022 Latest Caselaw 7819 P&H

Citation : 2022 Latest Caselaw 7819 P&H
Judgement Date : 26 July, 2022

Punjab-Haryana High Court
Haryana Detergent Ltd vs Mohan Joshi on 26 July, 2022
1           EA-1-L-1995 in CP-26-1991 and
            CA-415-2004 & CA-416-2004

            HARYANA DETERGENT LTD. (IN LIQUIDATION)
            VS
            MOHAN JOSHI

Present:    Ms. Akanksha Sawhney, Advocate
            for Official Liquidator.

            None for judgment debtor.

            **

Despite repeated efforts, the service of notice on the judgment

debtor could not be effected. Though, 27 years have elapsed.

Hence, dismissed.



July 26, 2022                                 (ANIL KSHETARPAL)
Ay                                                  JUDGE




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