Sandesh Raj vs Surinder Singh And Others
2022 Latest Caselaw 7552 P&H

                            109             IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                                                                                   CR-7852-2019 (O&M)
                                                                             Date of decision : 22.07.2022

                            Sandesh Raj                                                    ... Petitioner(s)
                                                                  Versus
                            Surinder Singh & Ors.                                        ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :       None for the petitioner.

                            ALKA SARIN, J. (ORAL)

The present revision petition pertains to the year 2019. On

06.12.2019 none had put in appearance on behalf of the petitioner. Even on

13.12.2019, none had put in appearance, however, the case was adjourned

on written request circulated on behalf of learned counsel for the petitioner.

Thereafter, yet again the matter was adjourned on the request of learned

counsel for the petitioner on 03.02.2020. On 13.05.2022 none had put in

appearance on behalf of the petitioner despite the matter being called twice.

Registry was directed to inform the counsel for the petitioner of the date

fixed. As per the office note, counsel was duly informed. However, today

despite the matter being called twice, none has put in appearance on behalf

of the petitioner. It appears that the petitioner is not interested in pursuing

the present petition. This Court is left with no other option but to dismiss

the present petition for non-prosecution.

Dismissed for non-prosecution.

                                                                                  ( ALKA SARIN )
                            22.07.2022                                                JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO YOGESH SHARMA 2022.07.25 10:13 I attest to the accuracy and authenticity of this order/judgment.

Chandigarh