Gurcharan Singh vs State Of Punjab And Ors
2022 Latest Caselaw 7505 P&H

       In the High Court of Punjab and Haryana at Chandigarh

                                                 CRM-M No. 29141 of 2016
                                                 Date of Decision: 21.7.2022

Gurcharan Singh                                                    ......Petitioner


                                        Versus


State of Punjab and others                                      ......Respondents


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR

Present:    Mr. A.S.Barnala, Advocate
            for the petitioner.

            Mr. Bhupender Beniwal, AAG, Punjab.

                        ****

SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in

CRM-M-28884-2016, titled Kuldeep Singh vs. State of Punjab.

(SURESHWAR THAKUR) JUDGE July 21, 2022 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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