Seema Rani And Ors vs K.K. Khandelwal And Ors
2022 Latest Caselaw 7343 P&H

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                          COCP-3248-2017
                                          Reserved on : 16.05.2022
                                          Pronounced on: 20.07.2022

Seema Rani and others
                                                               ....Petitioner (s)

                                   Versus
K.K. Khandelwal and others
                                                            ....Respondent (s)

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE VIKAS SURI

Present:-     Mr. Aayush Gupta, Advocate for the petitioner (s).

             Mr.B.R.Mahajan, Advocate General, Haryana
             with Ms.Shruti Jain Goyal, DAG, Haryana.

G.S. Sandhawalia, J.

The present petition is disposed of, in view of the directions

given in judgment of even date passed in LPA-912-2016 titled Paramjeet

Kaur and another Vs. State of Haryana and others.

                                                 (G.S. SANDHAWALIA)
                                                        JUDGE



                                                      (VIKAS SURI)
July 20, 2022                                            JUDGE
Naveen




             Whether speaking/reasoned:                   Yes/No
             Whether Reportable:                          Yes/No




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