M/S Bombay Cloth House And Ors vs Tarninder Singh
2022 Latest Caselaw 6931 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           293-1                                       CR No.169 of 2019 (O&M)
                                                                       Date of Decision : 14.07.2022

                           M/S Bombay Cloth House and Anr.                                   ....Petitioners

                                                             VERSUS

                           Tarninder Singh and Anr.                                        ....Respondents

                           CORAM: HON'BLE MRS. JUSTICE ALKA SARIN

                           Present:     Mr. Divanshu Jain, Advocate for the petitioners.

                                        Mr. Kanwaljit Singh, Sr. Advocate with
                                        Mr. Ajaivir Singh, Advocate and Ms. Neha Anand, Advocate
                                        for respondent no.1.

                           ALKA SARIN, J. (Oral)

For order, see judgment of even date passed in CR No.168 of

2019 ( Babu Ram Prop. M/s B.R. Tailors & Anr. vs. Tarninder Singh &

Anr.).

                                                                                     ( ALKA SARIN )
                           14.07.2022                                                    JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.07.15 09:03 I attest to the accuracy and authenticity of this order/judgment Chandigarh