Varinder Singh vs State Of Punjab
2022 Latest Caselaw 6785 P&H

                IN THE HIGH COURT OF PUNJAB & HARYANA
                             AT CHANDIGARH
212/2
                                                          CRM-M-15579-2022 (O&M)
                                                           Date of decision: 13.07.2022

VARINDER SINGH
                                                                         ....Petitioner(s)
                                    Versus

STATE OF PUNJAB
                                                                       ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
                                   *****

Present : Mr. Dalbir Singh Gandhi, Advocate for the petitioner.

Ms. Amarjit Kaur Khurana, DAG Punjab.

***** VINOD S. BHARDWAJ. J. (ORAL)

For detailed order, see judgment of even date passed in CRM-M-

15388-2022 titled as Gurinder Singh Vs State of Punjab.

(VINOD S. BHARDWAJ) JUDGE July 13, 2022 S.Sharma(syr) Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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