Citation : 2022 Latest Caselaw 6380 P&H
Judgement Date : 7 July, 2022
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No.1656 of 2019 (O & M)
Reserved on : 24.05.2022
Date of Decision : 07.07.2022
Balbir Singh .......... Appellant(s)
vs.
State of Punjab and others .......... Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA HON'BLE MR. JUSTICE VIKAS SURI
Present: Mr. J.S. Dhaliwal, Advocate, for the appellant.
Ms. Monica Chhibber Sharma, Sr. DAG, Punjab.
G.S. SANDHAWALIA, J (Oral)
For order, see judgment of even passed in LPA
No.1088 of 2018, State of Punjab and others vs. Shingara
Singh and others.
(G.S. SANDHAWALIA) JUDGE
(VIKAS SURI) JUDGE 07.07.2022 shivani
Whether reasoned/speaking Yes/No Whether reportable Yes/No
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