Simranjit Singh And Ors vs Pritam Singh (Deceased) Through ...
2022 Latest Caselaw 6180 P&H

                            312
                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH

                                                                    RSA-287-2021 (O&M)
                                                                    Date of decision : 05.07.2022


                            Simranjit Singh and Others                                      ... Appellant(s)

                                                                  Versus

                            Pritam Singh (deceased) through Sukhdeep Kaur                 ... Respondent(s)

                            and Others



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Baltej Singh Sidhu, Senior Advocate with
                                            Mr. Satveer Singh Badal, Advocate for the appellants.

                                            None for the respondents.



                            ALKA SARIN, J. (ORAL)

Learned senior counsel for the appellants seeks permission to

withdraw the present appeal.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                            ( ALKA SARIN )
                            05.07.2022                                           JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

YOGESH SHARMA 2022.07.06 11:58 I attest to the accuracy and authenticity of this order/judgment. Chandigarh