Darshan Singh And Others vs State Of Punjab And Others
2022 Latest Caselaw 42 P&H

                IN THE HIGH COURT OF PUNJAB & HARYANA
                              AT CHANDIGARH

                                                   CRM-M No. 44057 of 2021
                                                   Reserved on 22.11.2021
                                                   Pronounced on: 05.01.2022


Darshan Singh and others                           .....Petitioners

                                    Vs.

State of Punjab and others                           ......Respondents



CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA


Present:      Mr. Harvinder Singh, Advocate
              for the petitioners.

              Mr. Sidakmeet Singh Sandhu, AAG, Punjab.

              Mr. Nitesh Singla, Advocate
              for respondents No.2 to 4.

                             ***

ANOOP CHITKARA J.

For detailed order, see the judgment of even date passed in CRM-M-43287-

2021 titled as "Jagga Singh and others Vs. State of Punjab and others".

(ANOOP CHITKARA) JUDGE 05.01.2022 sonia arora

Whether speaking/reasoned: Yes Whether reportable: No

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