State Of Haryana And Ors vs Vipin And Others
2022 Latest Caselaw 17597 P&H

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                              LPA-754-2019 (O&M)
                                              Reserved on : 13.12.2022
                                              Pronounced on : 22.12.2022


State of Haryana and others
                                                           ....Appellants

                                    Versus
Vipin and others
                                                           .... Respondents

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Anant Kataria, DAG, Haryana
             for the appellants.

             Mr. R.K. Malik, Senior Advocate with
             Mr. Sunil Hooda, Advocate for the respondents.

             Mr. Vijay Pal, Advocate and
             Mr. Aashish Kumar, Advocate
             for respondent Nos.1 to 4.

                *****
G.S. Sandhawalia, J.

The present appeal stands dismissed. For reasons, see

detailed judgment of even date passed in LPA No.548 of 2019 'State of

Haryana and others Vs. Joginder and others'.

(G.S. SANDHAWALIA) JUDGE

(HARPREET KAUR JEEWAN) 22.12.2022 JUDGE Naveen

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

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