Kuldeep Singh vs Cholamandlam Investment And ...
2022 Latest Caselaw 17020 P&H

                                      THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH
                 233                                                CRM-M-31618-2019 (O&M)
                                                                    Date of Decision: 15.12.2022

                 Kuldeep Singh                                                      ...Petitioner
                                                         Versus
                 Cholamandlam Investment and
                 Finance Company Limited                                         ...Respondents

                 CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
                 Present :- Mr. Amitaz Sandhu, Advocate, for
                            Mr. Karan Bhardwaj, Advocate,
                            for the petitioner
                            Mr. Varun Katyal, Advocate,
                            for the respondent
                            *****
                 JAGMOHAN BANSAL, J. (Oral)

The parties are ad idem that present petition has become

infructuous.

Disposed of as infructuous.

(JAGMOHAN BANSAL) JUDGE 15.12.2022 Mohit Kumar

Whether speaking/reasoned Yes/No Whether reportable Yes/No

MOHIT KUMAR 2022.12.15 15:49 I attest to the accuracy and authenticity of this order/judgment