M/S G.D. Goenka School vs Ajay Singh Shekhawat & Ors
2022 Latest Caselaw 16839 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                                 LPA No. 390 of 2018 (O & M)
                                                     Reserved on: 22.11.2022
                                                  Date of Decision: 14.12.2022


M/s. G.D. Goenka School                                        .....Appellant(s)

                                 Versus


Ajay Singh Shekhawat and others                               ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. Akshay Bhan, Sr. Advocate,
             with Mr. Gurmohan Singh Bedi, Advocate,
             Mr. Pawandeep Singh, Advocate,
             Mr. Amandeep Singh, Advocate,
             for the appellant.

             Mr. Ajay Singh Shekhawat, respondent-in-person.

G.S.SANDHAWALIA, J.

For orders, see judgment of even date passed in LPA No. 389 of

2018, M/s. G.D. Goenka School vs. Parveen Singh Shekhawat and others.

                                                  (G.S. SANDHAWALIA)
                                                           JUDGE


14.12.2022                                    (HARPREET KAUR JEEWAN)
shivani                                                 JUDGE

Whether reasoned/speaking                     Yes
Whether reportable                            No




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