Mohan Lal Etc vs Pb.State
2022 Latest Caselaw 16704 P&H

                        201 IOIN-CRA-12-SB-1995
                               IN CRA-12-SB-1995

                        MOHAN LAL AND ANOTHER V/S STATE OF PUNJAB
                                                        -.-
                        Present: None for the appellants.

                                     Mr. Anmol Singh Sandhu, AAG, Punjab.

                                                             -.-

                                     This case has been listed for consideration of letter No. 685,
                        dated 19.08.2019, sent by Chief Judicial Magistrate, Jalandhar, through
                        District and Sessions Judge, Jalandhar, vide Endst. No. 2387-G/J14,
                        dated 21.08.20219, intimating that "re-arrest warrant of convicts Sarabjit
                        and Madan Lal are being received back with the similar reports that
                        convicts are residing in Dubai. Due to this reason, his re-arrest warrant
                        could not be executed. .....".
                                     Perusal of case file reveals that criminal appeal No. CRA-S-
                        12-SB-1995 was dismissed vide order dated 18.10.2006, passed by a co-
                        ordinate Bench of this Court and copy thereof was sent to the concerned
                        Court by the Registry of this Court vide Docket/letter dated 19.10.2006,
                        for information and necessary action.
                                     Once the appeal has already been dismissed, no further
                        orders are required to be passed by this Court in the matter.
                                     Let the concerned Trial Court be advised to proceed in the
                        matter in accordance with law, for re-arrest of the convicts.




                                                                         (SANJAY VASHISTH)
                                                                               JUDGE
                        December 13, 2022
                        Pkapoor




PRASHANT KAPOOR
2022.12.14

09:28 I attest to the accuracy and authenticity of this order/judgment