Vasu Pathak vs Uoi And Anr
2022 Latest Caselaw 15823 P&H

Citation : 2022 Latest Caselaw 15823 P&H
Judgement Date : 5 December, 2022

Punjab-Haryana High Court

Vasu Pathak vs Uoi And Anr on 5 December, 2022

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
115 CRM-M-56654-2022
Date of Decision: 05.12.2022
VASU PATHAK ...Petitioner
Versus
UNION OF INDIA AND ANOTHER ...Respondents

Coram: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present: Mr. R.S. Bajaj, Advocate,
for the petitioner

Mr. Amish Sharma, AAG, Punjab

ae 2 oe

JAGMOHAN BANSAL, J. (ORAL)

The petitioner through instant petition is seeking direction to

respondent No.2 to file status report with respect to the Complaint dated 11.10.2022 (Annexure P-7) submitted by the petitioner. Dismissed as not pressed.

( JAGMOHAN BANSAL ) JUDGE 05.12.2022 Mohit Kumar

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

MOHIT KUMAR

2022.12.05 17:45

| attest to the accuracy and authenticity of this order/judgment

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