Badal Singh vs Dalla Singh
2022 Latest Caselaw 15817 P&H

                            220          IOIN-RSA-97-2000 in RSA-97-2000

                            BADAL SINGH & ANR. V/S DALLA SINGH

                            Present:     Mr.S.S. Aviraj, Advocate for the appellants.

                                               ****

Till date the order dated 12.10.2022 has not been complied

with. Last opportunity was granted to furnish fresh/correct address of the

sole respondent. In view thereof, no further order needs to be passed.

IOIN stands disposed off.

Let the main appeal be listed as per its turn in the regular list.

                                                                                          ( ALKA SARIN )
                            05.12.2022                                                        JUDGE
                            jk




JITENDER KUMAR
2022.12.06 10:39

I attest to the accuracy and integrity of this order/judgment. Chandigarh