Harpal Singh vs Mahabir Singh And Others
2021 Latest Caselaw 3060 P&H

COCP No.2016 of 2021                                               1

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

136                               COCP No.2016 of 2021
                                  Date of Decision: 27.10.2021
Harpal Singh                                              ....Petitioner
                                  Versus

Mahabir Singh and others                                   ....Respondents

CORAM:HON'BLE MR. JUSTICE HARINDER SINGH SIDHU

Present:       Mr. S.K. Malik, Advocate
               for the petitioner.

               Ms. Safia Gupta, AAG, Haryana.
                *****

HARINDER SINGH SIDHU, J.

Present contempt petition has been filed alleging non-

compliance of judgment dated 15.02.2021 passed by this Court in

CWP No.3477 of 2021.

Learned State counsel has circulated the copy of order

dated 18.10.2021 passed in compliance with the directions contained

in the order dated 15.02.2021 passed in CWP No. 3477-2021.

In view thereof, the present petition is disposed of as

having become infructuous.

Needless to add that, it would be open to the petitioner to

assail the order in accordance with law if so aggrieved.

[HARINDER SINGH SIDHU] JUDGE October 27, 2021 rashmi Whether speaking/reasoned yes/no Whether reportable? yes/no

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