Gamdoor Singh And Ors vs State Of Punjab And Anr
2021 Latest Caselaw 964 P&H

Citation : 2021 Latest Caselaw 964 P&H
Judgement Date : 5 March, 2021

Punjab-Haryana High Court

Gamdoor Singh And Ors vs State Of Punjab And Anr on 5 March, 2021

240          CRM-M-2082-2021

             GAMDOOR SINGH AND ORS
             V/S
             STATE OF PUNJAB AND ANR



Present :    Mr. C.S. Jattana, Advocate for
             Mr. Daljeet Singh Virk, Advocate for the petitioners.

             Mr. Bhupender Beniwal, AAG, Punjab.
             Mr. Jashandeep Singh Sandhu, Advocate for
             Mr. A.S. Brar, Advocate
             for respondent No.2.

                    ***

Arguments heard.

Judgment reserved.

(B.S. Walia) 05.03.2021 Judge 'Rajesh'

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