Jaswinder Kaur And Ors vs State Of Punjab And Ors
2021 Latest Caselaw 940 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

Sr. No.206-B
                                    Civil Revision No.8273 of 2019
                                    DATE OF DECISION: March 04, 2021


JASWINDER KAUR @ JASPINDER KAUR AND OTHERS


                                                                ..PETITIONERS

                                       VERSUS

STATE OF PUNJAB AND OTHERS

                                                               ...RESPONDENTS



CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


Present:       Mr. Ashok Bhardwaj, Advocate, for the petitioners.

               Mr. Charanpreet Singh, AAG, Punjab.

               *****

SUDHIR MITTAL, J. (ORAL)

The present revision petition stands allowed vide a separate

detailed judgment of even date passed in CR-7113 of 2019 titled as

"Charanjit Singh vs. State of Punjab and others".

March 04, 2021                                               (SUDHIR MITTAL)
Ankur                                                            JUDGE


Whether speaking/reasoned                  Yes/No

Whether Reportable                         Yes/No




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