Kapil Gupta And Ors vs Mahesh Kuamr And Ors
2021 Latest Caselaw 936 P&H

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                RA-RS No.5 of 2021 (O&M) in
                                RSA No.5107 of 2017
                                Date of Decision: 04.03.2021

Kapil Gupta and others                                     ... Appellants

                         Versus

Mahesh Kumar and others                                    ... Respondents


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:     Mr. Alok Mittal, Advocate,
             for the applicant-respondent No.1.

            ***
ANIL KSHETARPAL, J. (Oral)

CM No.683-C of 2021

For the reasons stated in the application, the same is allowed and

the delay of 5 days in re-filing the review application is condoned.

RA-RS No.5 of 2021 (O&M) in RSA No.5107 of 2017 This Bench has already passed a detailed judgment. Learned

counsel has failed to draw attention of the Court to any patent error. In

absence of a patent error, no ground to review the order dated 21.10.2020 is

made out.

Hence, the review application is dismissed.

All the miscellaneous applications shall also stand disposed of.

                                                     (ANIL KSHETARPAL)
04.03.2021                                               JUDGE
manju

Whether speaking/reasoned                Yes/No

Whether reportable                       Yes/No




                                1 of 1