Paramjit Kaur vs Rajinder Singh And Ors
2021 Latest Caselaw 384 P&H

    208 IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                          CR-2196-2020(O&M)
                                        Date of decision:28.01.2021


Paramjit Kaur
                                                 .......Petitioner

                                   Versus

Rajinder Singh and others
                                                 ......Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:-    Mr.Saurav Bhati, Advocate for the petitioner

             Mr. Sarju Puri, Advocate for the respondents

ANIL KSHETARPAL, J.

Learned counsel for the petitioner after realising that in

view of the judgment passed by two separate Division Benches of this

Court, revision is not maintainable, prays for permission to withdraw the

revision petition.

Ordered accordingly.

28.01.2021                                      (ANIL KSHETARPAL)
rekha                                                   JUDGE
Whether speaking/reasoned        Yes /No
Whether Reportable               Yes / No




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