Mohammd Ashraf vs Mohd. Razak
2021 Latest Caselaw 206 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

Sr. No.212-a

                                    CR No.1980 of 2020
                                    DATE OF DECISION: January 18, 2021



MOHAMMAD ASHRAF
                                                                 ..PETITIONER

                                       VERSUS

MOHD. RAZAK

                                                                ...RESPONDENT



CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL

Present:       Mr. Anil Kumar Garg, Advocate, for the petitioner.

               Mr. J.S. Mehndiratta, Advocate, for the respondent.

               *****

SUDHIR MITTAL, J. (ORAL)

The present petition stands dismissed vide a separate detailed

judgment of even date passed in CR-1978-2020 titled as "Mohammad

Ashraf vs. Mohd. Razak".

January 18, 2021                                             (SUDHIR MITTAL)
Ankur                                                            JUDGE

Whether speaking/reasoned                  Yes/No


Whether Reportable                         Yes/No




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