Citation : 2021 Latest Caselaw 835 P&H
Judgement Date : 26 February, 2021
212 IOIN-CM-2415-CI-2020 in CM-2415-CI-2020
in/and RFA-2643-2019
VIJAY KUMAR SHARMA AND OTHERS
VS
STATE OF HARYANA AND ANOTHER
****
By order
****
As per the note put up by the Registry, on second page of the
order dated 01.10.2020, passed by this Court, date of a judgment passed in
RFA-1817-2019, has inadvertently been mentioned as 25.05.2020 instead of
27.05.2020.
In view of the above, date of order passed in RFA-1817-2019,
be read as 27.05.2020 instead of 25.05.2020.
Registry is directed to do the needful.
Accordingly, IOIN stands disposed of.
(Girish Agnihotri) Judge
26.02.2021 anju rani
1 of 1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!