Dr. Priya Sareen vs Sh. Kishan Singh Arya And Ors
2021 Latest Caselaw 687 P&H

102    IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                   COCP No.3867 of 2017 (O&M)
                                   Date of decision : February 19, 2021

Dr. Priya Sareen                                      ....... Petitioner

                                          Versus

Sh. Kishan Singh Arya and others                      ....... Respondents



                              (IN VIRTUAL COURT)



CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present:-    Mr. Amar Vivek, Advocate for the petitioner.

             Mr. Subhash Ahuja, Advocate for the respondents.



RAJBIR SEHRAWAT, J. (ORAL)

Since the main case itself stands decided vide judgment dated

21.01.2021 in CWP No.18211 of 2017, therefore, the counsel for the

petitioner does not press the present petition at this stage.

Dismissed as not pressed.

(RAJBIR SEHRAWAT) JUDGE February 19, 2021 sarita Whether speaking / reasoned Yes / No Whether Reportable: Yes / No

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