Rakesh Kumar vs State Of Haryana And Ors
2021 Latest Caselaw 686 P&H

Citation : 2021 Latest Caselaw 686 P&H
Judgement Date : 19 February, 2021

Punjab-Haryana High Court

Rakesh Kumar vs State Of Haryana And Ors on 19 February, 2021

201          IOIN-CWP-19435-2018 in
                  CWP-19435-2018

             RAKESH KUMAR VS STATE OF HARYANA AND ORS

Present :    None for the petitioner.

             Mr. Raman Sharma, Addl. A.G., Haryana.

                                ****

The matter has been taken up through video conferencing in the

light of the pandemic COVID-19 situation and as per instructions.

Office note perused.

In the judgment dated 19.09.2019, the date of decision has been

inadvertently reflected as 19.09.2018 on the first and last page of the

judgment.

It being a typographical error, the same is ordered to be

corrected.

Registry is directed to make the necessary correction in the

judgment dated 19.09.2019.

IOIN stands disposed of.

(JITENDRA CHAUHAN) JUDGE