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Virender Kumar And Ors vs State Of Haryana And Another
2021 Latest Caselaw 664 P&H

Citation : 2021 Latest Caselaw 664 P&H
Judgement Date : 18 February, 2021

Punjab-Haryana High Court
Virender Kumar And Ors vs State Of Haryana And Another on 18 February, 2021
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

Sr. No.103

                                  CWP No.21893 of 2020
                                  DATE OF DECISION: February 18, 2021


VIRENDER KUMAR AND OTHERS

                                                           ..PETITIONERS

                                     VERSUS

STATE OF HARYANA AND ANOTHER

                                                           ...RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL

Present:     Mr. T.S. Hundal, Advocate for
             Mr. Keshav Gupta, Advocate,
             for the petitioners.

             *****

SUDHIR MITTAL, J. (ORAL)

The grievance of the petitioners is that despite representation,

they are not being granted appointment notionally w.e.f. the date the other

selectees of the same selection process were appointed. Even representation

dated 10.09.2020 (Annexure P-6) has not been responded to. Reliance has

been placed upon a judgment of the Supreme Court in Balwant Singh

Narwal and others vs. State of Haryana and others, (2008) 7 SCC 728.

Notice of motion.

Mr. Sanjay Mittal, Addl. A.G., Haryana, accepts notice on

behalf of the State of Haryana and waives service.

Considering the nature of the order being passed there is no

necessity to seek a reply from the respondents.




                                1 of 2

 CWP No.21893 of 2020                                           --2--

The petition is disposed of with a direction to respondent No.2

to consider the pending representation dated 10.09.2020 (Annexure P-6) in

accordance with law on the subject and to decide the same by passing a

speaking order, within eight weeks from the date of receipt of a certified

copy of this order.

February 18, 2021                                         (SUDHIR MITTAL)
Ankur                                                         JUDGE

Whether speaking/reasoned               Yes/No

Whether Reportable                      Yes/No






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