Tinku Pehalwan Alias Dharmender ... vs State Of Haryana
2021 Latest Caselaw 606 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

213-4

                                                    CRM-M-2670-2021
                                           Date of Decision : 15.02.2021

Tinku Pehalwan @ Dharmender Sharma                            .....Petitioner

                                  Versus

State of Haryana                                            .....Respondent


CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI

Present :    Mr. Sunny Bhardwaj, Advocate
             for the petitioner.

             Ms. Geeta Sharma, DAG, Haryana
             for the respondent-State.

                                ****

ARUN KUMAR TYAGI, J. (Oral)

(The case has been taken up for hearing through video

conferencing).

For orders, see judgment of even date passed in CRM-M-

40355-2020 titled as 'Adarsh @ Tonu Vs. State of Haryana'.

15.02.2021                                    (ARUN KUMAR TYAGI)
Kothiyal                                             JUDGE

                   Whether speaking/reasoned         Yes/No
                   Whether reportable                Yes/No




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