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Gur Ashish Singh vs State Of Punjab And Others
2021 Latest Caselaw 577 P&H

Citation : 2021 Latest Caselaw 577 P&H
Judgement Date : 12 February, 2021

Punjab-Haryana High Court
Gur Ashish Singh vs State Of Punjab And Others on 12 February, 2021
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                             Civil Writ Petition No.2919 of 2021
                                             Date of Decision: February 12th, 2021

Gur Ashish Singh
                                                                          ....Petitioner
                                      Versus
State of Punjab and others
                                                                     ....Respondents

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
       HON'BLE MRS. JUSTICE MEENAKSHI I. MEHTA

Present:     Mr. Chetan Mittal, Senior Advocate
             with Mr.Kunal Mulwani and Mr. Mayank Aggarwal, Advocates
             for the petitioner.

             Mr. S.P.S. Tinna, Additional Advocate General, Punjab
             for the State-respondents No.1 to 6.

             Mr. Anil Mehta, Advocate
             for private respondents.

AUGUSTINE GEORGE MASIH, J.

For details, see judgment of even date passed in

CWP No.2910 of 2021 titled as Tanu Versus State of Punjab and others.

(AUGUSTINE GEORGE MASIH) JUDGE

February 12th, 2021 (MEENAKSHI I. MEHTA) Puneet JUDGE

Whether speaking/reasoned: Yes/No

Whether Reportable: Yes/No

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